Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(2)(ii) in Gujarat Irrigation and Drainage Rules, 2014 (ii)such application may be delivered personally or sent by post to the Canal Officer or to any officer authorized by the Executive Engineer to receive it.