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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(2) in Gujarat Irrigation and Drainage Rules, 2014

(2)Canal system where Water User's Association is not existing.
(i)every application for a supply of water for the purpose of Irrigation shall be made in duplicate to the Canal Officer.
(ii)such application may be delivered personally or sent by post to the Canal Officer or to any officer authorized by the Executive Engineer to receive it.