Section 37(4)(b) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981
(b)For establishments in which the number of migrant workmen exceeds fifty each first-aid box shall contain the following equipment :-(i)12 small sterilized dressings;(ii)6 medium size sterilized dressings;(iii)6 large size sterilized dressings;(iv)6 large size sterilized burn dressings;(v)6(15 grams.) packets sterilized cotton wool;(vi)1 (80 ml.) bottle containing a two per cent, alcoholic solution of iodine;(vii)1 (60 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;(viii)1 roll of adhesive plaster;(ix)a snake-bite lancet;(x)1 (30 gms.) bottle of potassium permagnate crystals;(xi)1 pair of scissors;(xii)1 copy of the first-aid leaflet issued by the Director. Industrial Health and Safety of the State Government;(xiii)A bottle containing 100 tablets (each of 5 grains) of aspirin;(xiv)Ointment for burns; and(xv)A bottle of a suitable surgical antiseptic solution.