Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(4) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981

(4)The first-aid box shall be distinctly marked with a Red Cross on a white ground and shall contain the following equipment, namely :-
(a)For the establishments in which number of migrant workmen employed does not exceed fifty, each first-aid box shall contain the following equipment :-
(i)6 small sterilized dressings;
(ii)3 medium size sterilized dressings;
(iii)3 large size sterilized dressings;
(iv)3 large size sterilized burn dressings;
(v)1 (30 ml.) bottle containing a two percent alcoholic Solution of iodine;
(vi)1 (30 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;
(vii)1 snake-bite lancet;
(viii)1 (30 gms.) bottle of potassium permagnatc crystals;
(ix)1 pair of scissors;
(X)1 copy of the first-aid leaflet issued by the Director of Industrial Health and Safety of the State Government;
(xi)A bottle containing 100 tablets (each of 5 grams) of aspirin;
(xii)Ointment for burns; and
(xiii)A bottle of suitable surgical antiseptic solution.
(b)For establishments in which the number of migrant workmen exceeds fifty each first-aid box shall contain the following equipment :-
(i)12 small sterilized dressings;
(ii)6 medium size sterilized dressings;
(iii)6 large size sterilized dressings;
(iv)6 large size sterilized burn dressings;
(v)6(15 grams.) packets sterilized cotton wool;
(vi)1 (80 ml.) bottle containing a two per cent, alcoholic solution of iodine;
(vii)1 (60 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;
(viii)1 roll of adhesive plaster;
(ix)a snake-bite lancet;
(x)1 (30 gms.) bottle of potassium permagnate crystals;
(xi)1 pair of scissors;
(xii)1 copy of the first-aid leaflet issued by the Director. Industrial Health and Safety of the State Government;
(xiii)A bottle containing 100 tablets (each of 5 grains) of aspirin;
(xiv)Ointment for burns; and
(xv)A bottle of a suitable surgical antiseptic solution.