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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in Rajasthan Conditions of Detention Order, 1971

(1)All particulars relating to detenus shall be entered (without serial number) in the register of civil prisoners and All statistics of detenus shall be shown separately in Jail returns.