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State of Rajasthan - Section

Section 22 in Rajasthan Conditions of Detention Order, 1971

22. Miscellaneous.

(1)All particulars relating to detenus shall be entered (without serial number) in the register of civil prisoners and All statistics of detenus shall be shown separately in Jail returns.
(2)A copy of the Order shall be shown to the detenus on their arrival in a Jail.
(3)Such other local instructions as may be necessary for the guidance of Jail officers may be issued by the [Inspector] [Now [Director]] General in consultation with the Government.