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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(i) in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

(i)Dues in full must be paid to the Receptionist at the reception counter at the time of signing the visitor's book before, departure and details of payment made must be entered in the visitor's book. Printed receipt will be granted for the payments made.