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State of Odisha - Section

Section 14 in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

14.

(i)Dues in full must be paid to the Receptionist at the reception counter at the time of signing the visitor's book before, departure and details of payment made must be entered in the visitor's book. Printed receipt will be granted for the payments made.
(ii)The cost of replacement of articles lost, broken or damaged by the occupant shall be paid by the occupant immediately and particulars thereof entered in the Visitor's book. Printed receipts"will be granted for such payment by the Receptionist or any person duly authorised by him.