Section 147 in U.P. Revenue Code (Amendment) Act, 2016
147. Amendment of Section 193.
- In Section 193 of the said Code, in Hindi version, -(a)in sub-section (1), for the words ^^fdlh rF;ijd vfu;ferrk ;k izdkf'kr djus ;k lapkfyr djus esa fdlh =qfV ds vk/kkj ij fodz; dks the words ^^,sls fodz; esa fdlh rF;ijd vfu;ferrk ;k mls izdkf'kr djus ;k lapkfyr djus esa fdlh =qfV ds vk/kkj ij ml fodz; dks shall be substituted;(b)in sub-section (3), for the word ^^iqufoZyksdu the word ^^iqujh{k.k shall be substituted.
