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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Uttar Pradesh - Subsection

Section 147(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in sub-section (1), for the words ^^fdlh rF;ijd vfu;ferrk ;k izdkf'kr djus ;k lapkfyr djus esa fdlh =qfV ds vk/kkj ij fodz; dks the words ^^,sls fodz; esa fdlh rF;ijd vfu;ferrk ;k mls izdkf'kr djus ;k lapkfyr djus esa fdlh =qfV ds vk/kkj ij ml fodz; dks shall be substituted;