Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(1) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 (1)Every school committee shall have a secretary who shall exercise such powers and perform such functions as may be prescribed.
