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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(6)(b) in The Baba Farid University of Health Sciences Act, 1998

(b)be the custodian of the records, the common seal and such other properties of the University, as the Board of Management shall commit to his charge; and