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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(6) in The Baba Farid University of Health Sciences Act, 1998

(6)It shall be the duty of the Registrar to, -
(a)manage the property and the investments of the University including trusts and endowed property in accordance with the decision of the Finance Committee and the Board of Management;
(b)be the custodian of the records, the common seal and such other properties of the University, as the Board of Management shall commit to his charge; and
(c)issue all notices convening meetings of the Senate, the Board of Management, the Academic Council, the Finance Committee and of any other Committee appointed by the authorities of the University.