Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(b) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(b)The Colleges, Institutions, Research Centres, Training Centres and Farms of each of the Krishi Vidyapeeths and the Research Centres and Training Centres under the control of the Department of the State Government specified in the First Schedule shall stand transferred to the University and shall be deemed to be the constituent colleges and recognised institutions, research centres, training centres and Farms of the University;