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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(III) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(III)Mere mention of the rank of a candidate in the list of candidates called for counseling will not confer any right to him/her unless he/she possess valid certificates.