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State of Jammu-Kashmir - Section

Section 37 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

37. Verification of Documents.

- (I) Mere uploading of required documents will not confer any right on the candidate unless these documents are produced in original at the time of counselling and have been found valid by the committee constituted by the Board for this purpose.
(II)The candidate must report for counselling along with the required original documents for verification.
(III)Mere mention of the rank of a candidate in the list of candidates called for counseling will not confer any right to him/her unless he/she possess valid certificates.