Section 13(13) in The State Bank Of India (Subsidiary Banks) Act, 1959
(13)[ For the purposes of this section,-(a)"corresponding new bank" does not include the State Bank of Patiala and means in relation to the Bank of Jaipur Limited the institution constituted under section 3 as the State Bank of Bikaner;(b)"existing bank" includes the Bank of Jaipur Limited, but does not include the Bank of Patiala.]
