Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2) in The Maharashtra Housing and Urea Development Authority (Classification of Service and Cadres) Regulations, 1987

(2)They shall come into force on such date as the Authority may by resolution determine in that behalf.