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State of Maharashtra - Section

Section 1 in The Maharashtra Housing and Urea Development Authority (Classification of Service and Cadres) Regulations, 1987

1. Short title and commencement.

(1)These Regulations may be called the Maharashtra Housing and Area Development Authority Employees (Classification of Service and Cadres) Regulations, 1987.
(2)They shall come into force on such date as the Authority may by resolution determine in that behalf.