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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(1)(viii) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(viii)Two Scientists of eminence from Agricultural Universities of States other than Karnataka or from other Animal husbandry and Veterinary Universities nominated by the Vice-Chancellor in respect of any meeting for availing the benefit of their specialized knowledge of subjects on the agenda of such meeting.