Section 31(1) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004
(1)There shall be a Research Council consisting of the following members, namely:-(i)The Vice-Chancellor;(ii)The Director of Animal Husbandry , Government of Karnataka;(iii)The Director of Fisheries, Government of Karnataka;(iv)All Deans of the constituent colleges;(v)All Directors of Post graduate studies , Research and Extension;(vi)All Heads of Departments and centres;(vii)Two progressive farmers having specialization in animal husbandry, poultry or fisheries or other allied branches nominated' by the Vice-Chancellor to avail the benefit of their specialised knowledge and experience;(viii)Two Scientists of eminence from Agricultural Universities of States other than Karnataka or from other Animal husbandry and Veterinary Universities nominated by the Vice-Chancellor in respect of any meeting for availing the benefit of their specialized knowledge of subjects on the agenda of such meeting.
