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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1) in Nilgiris Fishing Rules, 1966

(1)Whoever commits a breach of the rules hereinbefore contained shall be punishable with fine which may extend to one hundred rupees and when the breach is a continuing breach with a further fine, which may extend to ten rupees for every day after the date of the first conviction during which the breach is proved to have been persisted in.