Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Gujarat - Subsection Section 1(2) in The Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986 (2)It shall come into force on such date as the State Government may, by notification in the Official Gazette appoint.
