Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(v) in First Statutes of the University of Udaipur

(v)[ Advise the Executive Committee on administrative matters of the University. [Deleted and reworded vide Resolution No. 48 dated 27-10-1964, and approved on 18-11-1964 by the Chancellor.]