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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in First Statutes of the University of Udaipur

(1)The Council of Deans shall exercise all the powers and perform all the duties conferred or imposed on it by or under the Act and shall have the powers to-
(i)Make regulations regarding the holding of convocation;
(ii)Advise the Board on proposals of new expenditure of the University;
(iii)Approve the rules regarding the student discipline as recommended by the Dean of Student Welfare;
(iv)Propose draft of Statutes for the consideration of the Academic Council;
(v)[ Advise the Executive Committee on administrative matters of the University. [Deleted and reworded vide Resolution No. 48 dated 27-10-1964, and approved on 18-11-1964 by the Chancellor.]
(vi)Advise on establishment and abolition of hostels etc. maintained by the University.]