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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in The Rajasthan Reserved Forest (Exercise of Concessions) Rules, 1960

(i)All plantations and felled coupes shall be closed for the exercise of this concession until the Forest Officer declares them as open. Normally all felled coupes shall remain closed for a period of 10 years from the year following the year of felling: