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State of Rajasthan - Section

Section 2 in The Rajasthan Reserved Forest (Exercise of Concessions) Rules, 1960

2. Concession for pastures.

- The concession for pasture under section 29 of the Act shall be subject to the following conditions:-
(i)All plantations and felled coupes shall be closed for the exercise of this concession until the Forest Officer declares them as open. Normally all felled coupes shall remain closed for a period of 10 years from the year following the year of felling:
Provided that not more than one quarter of the area of any forest block shall remain closed.
(ii)Grass reserves, usually known as Birs, Jors and Rundhs, in which the concession of pasture has been admitted shall remain closed to grazing from 1st July to 31st October.