Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 64(c) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

(c)does not furnish the information called for by the Board under clause (a) of sub-section (1) of section 18 of the Depositories Ordinance or furnishes information which is false or misleading in any material particular;