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Madhya Pradesh High Court

Pendari Lrs Savita Bai vs Banshi Lal on 25 April, 2024

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1611 of 2020 (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL) Dated : 25-04-2024 Shri B.R.Vijaywar - Advocate for the appellant.

As prayed, list this case after four weeks.

(AVANINDRA KUMAR SINGH) JUDGE RM Signature Not Verified Signed by: RAJESH MAMTANI Signing time: 14-05-2024 20:06:47