Section 18A(2) in The Haryana Private Universities, 2006
(2)It shall be the duty of the Controller of Examinations,-(i)to conduct examinations in a disciplined and efficient manner;(ii)to arrange for the setting of papers with strict regard to secrecy;(iii)to arrange for the evaluation of answer-sheets in accordance with the planned time schedule for results;(iv)to constantly review the system of examinations in order to enhance the level of impartiality and objectivity with a view to make it better instrument for assessing the attainments of students;(v)to deal with any other matter connected with examinations which may, from time to time, be assigned to him by the Vice-Chancellor.]
