Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A(2)] [Section 18A] [Entire Act] State of Haryana - Subsection Section 18A(2)(v) in The Haryana Private Universities, 2006 (v)to deal with any other matter connected with examinations which may, from time to time, be assigned to him by the Vice-Chancellor.]