Section 01 in Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018
01. - General Education - 600 - General.
AH - Receipts from Private Law Colleges(D.P. Code 0202 01 600 AH 00 01)(x)The Endowment for Rupees Thirty lakh created by the Company / Trust / Society, invested in a Nationalized Bank/ Government of Tamil Nadu Undertaking.(xi)Audited Balance sheets of the Company / Trust / Society for the proceeding three years.(xii)Certificate of Bank Guarantee for a period of five years to the tune of Rupees Twenty lakh or a Solvency certificate to the said amount obtained from the competent revenue authority.(xiii)Projected Income and Expenditure Accounts for the first three years.
