Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 01] [Entire Act] State of Tamilnadu - Subsection Section 01(x) in Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018 (x)The Endowment for Rupees Thirty lakh created by the Company / Trust / Society, invested in a Nationalized Bank/ Government of Tamil Nadu Undertaking.
