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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7A(5) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

(5)The following particulars of dealers who have either opted for or who have opted out of the composition scheme shall be published by the Commissioner in the "Madhya Pradesh Gazette" for general information. The particulars shall also be published in such local newspapers as the Commissioner may direct.
(i)Name and full address of the dealer.
(ii)Registration number under the [VAT Adhiniyam].
(iii)Date from which he has opted for the composition scheme.
(iv)Date from which he has opted out of the composition scheme.
(v)Goods in respect of which composition is made and local area in respect of which such goods are local goods.]