Section 7A(5)(v) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

[Cites 0, Cited by 0] [Section 7A(5)] [Section 7A] [Entire Act]

(v)Goods in respect of which composition is made and local area in respect of which such goods are local goods.]

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