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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(4)(b) in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962

(b)specifies the officers, respectively, mentioned against such areas in column (3) of the said Schedule to be the authorities for those areas to which appeals against the decisions given under the said paragraph II by the officers appointed as aforesaid to exercise the powers and perform the functions of the Collector shall lie.