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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(25) in The Alipurduar University Act, 2018

(25)"Students' Council" means,-
(a)in relation to the University, the Students' Council constituted in the manner prescribed under the rules made by the State Government in this behalf; and
(b)in relation to an affiliated college, the Students' Council constituted in the manner prescribed under the rules made by the State Government in this behalf;