Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(25)(a) in The Alipurduar University Act, 2018 (a)in relation to the University, the Students' Council constituted in the manner prescribed under the rules made by the State Government in this behalf; and