Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(5) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994 (5)All fees payable under these rules shall be paid by means of Treasury challan under the head "Motor Vehicles Act-Fees for collection of badges".
