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State of Odisha - Section

Section 16 in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

16. Fees.

(1)The fee for the issue of a duplicate conductor's licence shell be rupees six only.
(2)The fee for the issue of a conductor's badge shall be rupees eight only.
(3)The fee for the issue of a duplicate conductor's badge shall be rupees twelve only.
(4)The fee for furnishing copies of document shall be fifty paise for each typed page of the copy supplied.
(5)All fees payable under these rules shall be paid by means of Treasury challan under the head "Motor Vehicles Act-Fees for collection of badges".