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Union of India - Section

Section 31 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

31. Object of ceremonial parades

.-The objects of Ceremonial Drill are to promote "Esprit-de-corps "and by attaining a high standard of steadiness and cohesion in the parade ground to assist in the development of the normal qualities which are essential for sources in field operations.