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State of Uttar Pradesh - Section

Section 17 in The U.P. Harijan and Social Welfare Gazetted Officers Service Rules, 1991

17. Procedure for recruitment by promotion through the Selection Committee.

(1)Recruitment by promotion to the post mentioned at serial numbers 1, 2, 3, 4, 5 and 9 in the Appendix shall be made on the basis of seniority subject to the rejection of unfit through a Selection Committee comprising-
(1)Secretary to the Government in Harijan and Social Welfare Department.
(2)Secretary to the Government, in Personnel Department or an officer nominated by him, who must not be of the rank below than Joint Secretary.
(3)Director, Harijan and Social Welfare Department.The Senior Secretary shall be the Chairman of the Selection Committee.
(2)The appointing authority shall prepare eligibility list or lists of candidates in accordance with the Uttar Pradesh Promotion by Selection (On Posts Outside the Purview of the Public Service Commission) Eligibility List Rules, 1986 and place the same before the Selection Committee along with their character rolls and such other records, pertaining to them, as may be, considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of records, referred to in sub-rule (2) and if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority as it stood in the cadre from which they are to be promoted and forward the same to the appointing authority.