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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in The U.P. Harijan and Social Welfare Gazetted Officers Service Rules, 1991

(1)Recruitment by promotion to the post mentioned at serial numbers 1, 2, 3, 4, 5 and 9 in the Appendix shall be made on the basis of seniority subject to the rejection of unfit through a Selection Committee comprising-