Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(2) in West Bengal Town and Country (Planning and Development) Act, 1979 (2)It extends to the whole of West Bengal, excluding any area to which the Provisions of the Cantonments Act, 1924 (2 of 1924), apply.
