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Himachal Pradesh High Court

Manoj Joshi vs . Bhajan Dev Negi on 31 July, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Manoj Joshi Vs. Bhajan Dev Negi .

COPC No. 156 of 2023 31.07.2023 Present: Ms. Anuja Mehta, Advocate, Proxy Counsel, for the petitioner.

At the pleasure of Hon'ble the Chief Justice, list before another Bench.

31st July, 2023 to ( Satyen Vaidya ) Judge (sushma) ::: Downloaded on - 31/07/2023 20:51:12 :::CIS