Himachal Pradesh High Court
Manoj Joshi vs . Bhajan Dev Negi on 31 July, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Manoj Joshi Vs. Bhajan Dev Negi .
COPC No. 156 of 2023 31.07.2023 Present: Ms. Anuja Mehta, Advocate, Proxy Counsel, for the petitioner.
At the pleasure of Hon'ble the Chief Justice, list before another Bench.
31st July, 2023 to ( Satyen Vaidya ) Judge (sushma) ::: Downloaded on - 31/07/2023 20:51:12 :::CIS