Section 89(2) in Rajasthan Registration Rules, 1955
(2)A register in the following form shall be maintained in which full particulars of the books partially re-copied shall be entered, namely:-(a)Serial No.(b)Registered number of the entries re-copied.(c)No. of the pages of the old book, the entries of which have been re-copied.(d)No. of the old book.(e)No. of the new book.(f)No. of the pages of the new book on which entries have been re-copied. Such register shall be preserved permanently.
