89. Manner of assigning serial numbers to the entries in new Register Books.
(1)Where only a portion of a book is to be re- copied, the new book in which it is re-copied shall bear a fresh serial number such as 1-A. 2-A, 3-A, as the case may be.(2)A register in the following form shall be maintained in which full particulars of the books partially re-copied shall be entered, namely:-(a)Serial No.(b)Registered number of the entries re-copied.(c)No. of the pages of the old book, the entries of which have been re-copied.(d)No. of the old book.(e)No. of the new book.(f)No. of the pages of the new book on which entries have been re-copied. Such register shall be preserved permanently.(3)A note shall be made in the old book below each original entry which has been re-copied showing the number of the book and the number of the page of such book in which the entry has been re-copied.
