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State of Madhya Pradesh - Section

Section 1 in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

1. Short title, extent, application and commencement.

(1)This order may be called The Madhya Pradesh Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974.
(2)It extends to the whole of Madhya Pradesh.
(3)it shall apply in respect of persons to whom Chapter II of the Foreigners (Interment) Order, 1962 applies.
(4)It shall come into force at once.