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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(3)it shall apply in respect of persons to whom Chapter II of the Foreigners (Interment) Order, 1962 applies.