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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in The M.P. Gram Panchayat (Regulation of Sale of Meat and Preservation) Rules, 1998

(2)They shall come into force with effect from the date of their publication in the "Madhya Pradesh Gazette".